Income Tax Officer Vs M/S. ASM Pipes Pvt. Ltd

Income Tax Appellate Tribunal (Delhi A Bench) 25 Nov 2022 Income Tax Appeal No. 9897/DEL/2019, Cross Objection No. 23/DEL/2020 (2022) 11 ITAT CK 0088
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 9897/DEL/2019, Cross Objection No. 23/DEL/2020

Hon'ble Bench

Dr. B. R. R. Kumar, (AM); Yogesh Kumar U.S., J

Advocates

Amit Goel, Nippun Mittal, Kanav Bali

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 144, 147, 148, 148A, 149, 150, 151

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 ITAT CK 0088
  • Coram: Dr. B. R. R. Kumar, (AM); Yogesh Kumar U.S., J
  • Bench: Division Bench
  • Advocates: Amit Goel, Nippun Mittal, Kanav Bali
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 144, 147, 148, 148A, 149, 150, 151
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