Vennapusa Varaprasada Reddy @ Vara Prasad Reddy Vs Central Bureau Of Investigation And Another

High Court Of Punjab And Haryana At Chandigarh 24 Nov 2022 Criminal Miscellaneous Petition (M) No. 54441 Of 2022 (2022) 11 P&H CK 0096
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Petition (M) No. 54441 Of 2022

Hon'ble Bench

Anoop Chitkara, J

Advocates

Ankit Grewal, Shubhra Singh

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 386, 438, 437A, 482

Judgement Text

Translate:

FIR No.,Dated,Police Station,Sections

RCCHG-2012A-0024,10.11.2012,"CBI, Chandigarh","120-B read with 420, &

511 IPC

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Case Metadata
  • Ck Citation: (2022) 11 P&H CK 0096
  • Coram: Anoop Chitkara, J
  • Bench: Single Bench
  • Advocates: Ankit Grewal, Shubhra Singh
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 386, 438, 437A, 482
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