Drilltech Engineers Pvt. Ltd Vs Shapoorji Paloonji & Co. Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 25 Nov 2022 Company Appeal (AT) (Insolvency) No.1244 Of 2022 & I.A. No. 3804 Of 2022 (2022) 11 NCLAT CK 0121
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No.1244 Of 2022 & I.A. No. 3804 Of 2022

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Barun Mitra, Member (T)

Advocates

Kartik Sandal, Avaneesh Jaiswal, Abhishek Puri, Surbhi Gupta, Sahil Grewal

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 NCLAT CK 0121
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T); Barun Mitra, Member (T)
  • Bench: Full Bench
  • Advocates: Kartik Sandal, Avaneesh Jaiswal, Abhishek Puri, Surbhi Gupta, Sahil Grewal
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)
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