Subhash Vs State Of U.P. Thru. Prin. Secy. Home Lko
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Criminal Miscellaneous Bail Application No. 13473 Of 2022
Hon'ble Bench
Dinesh Kumar Singh, J
Advocates
Abdul Samad, Sonu Gupta, Syed Mohammad Abid
Acts Referred
- Indian Penal Code, 1860 - Section 174A, 229A, 363, 366, 376
- Code Of Criminal Procedure, 1973 - Section 82, 161, 164, 313, 439
Judgement Text
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