M/S Mannat Motors (India) Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi E Bench) 28 Nov 2022 Income Tax Appeal No. 6147/DEL/2019 (2022) 11 ITAT CK 0096
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6147/DEL/2019

Hon'ble Bench

Saktijit Dey, J; Anadee Nath Misshra, (AM)

Advocates

Ashok Kumar, Jeetender Chand

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 ITAT CK 0096
  • Coram: Saktijit Dey, J; Anadee Nath Misshra, (AM)
  • Bench: Division Bench
  • Advocates: Ashok Kumar, Jeetender Chand
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 271(1)(c)
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