Lalita Subba (Limboo Vs Silverster Rai And Others

Sikkim High Court 30 Nov 2022 Regular Second Appeal No. 06 Of 2019 (2022) 11 SIK CK 0071
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 06 Of 2019

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

N. Rai, Tara Devi Chettri, Sudipto Mazumdar, Pema Ongchu Bhutia

Judgement Text

Translate:

Meenakshi Madan Rai, J

I.A No.06 of 2022 is an application for adjournment filed on behalf of Respondent No.3 on grounds of ill-health and Medical Certificates is appended

thereof.

Not opposed by other parties.

Considered and ordered accordingly.

I.A No.06 of 2022 stands disposed of.

List on 16-03-2023 as found convenient by the parties.

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Case Metadata
  • Ck Citation: (2022) 11 SIK CK 0071
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: N. Rai, Tara Devi Chettri, Sudipto Mazumdar, Pema Ongchu Bhutia
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