N.Nagaresh, J
1. The petitioner is before this Court seeking to direct the 2nd respondent to report seizure of the vehicle bearing registration No.KL-48S-0704 to the
3rd respondent-Geologist.
2. When this writ petition came up for hearing today, the Government Pleader submitted that the Station House Officer on 09.11.2022, has reported
the seizure to the Geologist along with a seizure mahazar.
In view of the above, no further adjudication or orders are required in this writ petition. The writ petition is closed recording the submission made by
the Government Pleader. If the petitioner makes an application for compounding, the 3rd respondent-Geologist will consider it expeditiously, in
accordance with law.
