C.Manikandan Vs State

Madras High Court 9 Dec 2022 Criminal Original Petition No. 29701 Of 2022
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 29701 Of 2022

Hon'ble Bench

T.V.Thamilselvi, J

Advocates

S.Mayilnathan, S.Vinoth Kumar

Acts Referred

Indian Penal Code, 1860 — Section 229A, 366#Child Marriage Act, 2006 — Section 9#Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6#Code Of Criminal Procedure, 1973 — Section 164

Judgement Text

Translate:
From The Blog
Moti Ram Deka & Ors vs General Manager, N.E.F. Railways & Ors (1963)
Oct
19
2025

Landmark Judgements

Moti Ram Deka & Ors vs General Manager, N.E.F. Railways & Ors (1963)
Read More
M/s. Orissa Cement Ltd. & Others vs State of Orissa & Others (1991)
Oct
19
2025

Landmark Judgements

M/s. Orissa Cement Ltd. & Others vs State of Orissa & Others (1991)
Read More