M/s Dharani Geotech Engineers & Anr Vs State Of Meghalaya & Ors

Case No: Writ Appeal No. 42 Of 2022, Miscellaneous Case (Writ Appeal) No. 23 Of 2022

Date of Decision: Dec. 15, 2022

Hon'ble Judges: Sanjib Banerjee, CJ; W. Diengdoh, J

Bench: Division Bench

Advocate: K. Saha, M. Prasad, A. Kumar, S. Sahay, A.H. Kharwanlang, S. Laloo

Final Decision: Dismissed/ Disposed Of