Sonya Ghosh Vs State of Haryana & Ors

National Green Tribunal Principal Bench, New Delhi 9 Dec 2022 Original Application No. 04 Of 2013 (Suo Moto) (2022) 12 NGT CK 0030
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 04 Of 2013 (Suo Moto)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Acts Referred
  • Rajasthan. Land Revenue Act, 1956 - Section 91
  • Punjab Land Preservation Act, 1900 - Section 4, 5

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 12 NGT CK 0030
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Rajasthan. Land Revenue Act, 1956 - Section 91
  • Punjab Land Preservation Act, 1900 - Section 4, 5
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