Vedika Credit Capital Limited Vs Shriram Power and Steel Private Limited

National Company Law Appellate Tribunal New Delhi 5 Jan 2023 Company Appeal (AT) (Insolvency) No. 1066 Of 2021 (2023) 01 NCLAT CK 0021
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1066 Of 2021

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivasatava, Member (T); Barun Mitra, Member (T)

Advocates

Akhilesh, Mratyunjay Singh, Nimit Bhola, Kapil Kachawa, Sudhir Mehta, Pandey Neeraj Rai, Rachitta Rai, Shashank Gupta

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 65
  • Limitation Act, 1963 - Section 14, 14(2), 18
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2023) 01 NCLAT CK 0021
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivasatava, Member (T); Barun Mitra, Member (T)
  • Bench: Full Bench
  • Advocates: Akhilesh, Mratyunjay Singh, Nimit Bhola, Kapil Kachawa, Sudhir Mehta, Pandey Neeraj Rai, Rachitta Rai, Shashank Gupta
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 65
  • Limitation Act, 1963 - Section 14, 14(2), 18
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.