Snehashish Roy Vs State Of Tripura And 19 Ors

Tripura High Court- Agartala 16 Jan 2023 Writ Petition (C) No. 21 Of 2023 (2023) 01 TP CK 0023
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 21 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, Abir Baran, D. Bhattacharya, S. Saha

Judgement Text

Translate:

Arindam Lodh, J

List the matter on 20.01.2023 as prayed for by Mr. D. Bhattacharya, learned GA appearing for the respondents-State. In the meantime, the

respondents may file counter affidavit, if he so desires.

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