Madhu Bhaduri Vs ACIT

Case No: Income Tax Appeal No. 1009/DEL/2022

Date of Decision: Jan. 31, 2023

Acts Referred: Income Tax Act, 1961 — Section 49, 143(3)

Hon'ble Judges: Yogesh Kumar U.S., J; Dr. B.R.R. Kumar, (AM)

Bench: Division Bench

Advocate: Tarun Kandhari, Renu Suri, Ajay Kumar Arora

Final Decision: Partly Allowed