Indian Bank Vs B. Sravan Kumar & Another

Case No: Appeal No. 58 Of 2022

Date of Decision: Feb. 2, 2023

Acts Referred: Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

Hon'ble Judges: Anil Kumar Srivastava, Chairperson

Bench: Single Bench

Advocate: Soudip Pal Choudhuri, Saswati Sikder, Navojit Mukherjee, Sourav Chatterjee

Final Decision: Allowed