Dr. Sushil Suri Vs Harish Suri And 3 Others

Allahabad High Court, Lucknow Bench 31 Jan 2023 Civil Revision No. 4 Of 2023 (2023) 01 AHC CK 0055
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision No. 4 Of 2023

Hon'ble Bench

Manish Mathur, J

Advocates

Pritish Kumar, Shantanu Gupta, Akber Ahmad, Harsh Vardhan Mehrotra

Final Decision

Allowed

Acts Referred
  • Code of Civil Procedure, 1908 - Section 115, Order 1 Rule 10
  • Court Fees Act, 1870 - Section 7, 7(v), 7(vi)(a), 7(iv)(c), 7(v)(I)(c), 7(v)(II), 7(v)(b), 7(v)(va)
  • Suits Valuation Act, 1887 - Section 4

Judgement Text

Translate:
From The Blog
CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Dec
16
2025

Court News

CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Read More
Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Dec
16
2025

Court News

Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Read More