M/s Rajlabdhi Infrastructure Pvt. Ltd. & Ors Vs Authorised Officer, Union Bank of India
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
I.A. No. 47 Of 2023 (WoD) In Appeal on Diary No. 102 Of 2023
Hon'ble Bench
Ashok Menon, Chairperson
Advocates
Guarang Kinkhabwala, Dhrumit D. Chauhan, Rohit Gupta, Vastal Gosalia, Anshul Lalchanddani, A.S. Panesar
Final Decision
Dismissed
Acts Referred
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18(1)
Judgement Text
Translate: