M/S. Technip Energies Italy S.P.A Vs DCIT
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 2370/DEL/2022
Hon'ble Bench
G.S. Pannu, P; Saktijit Dey, J
Advocates
Ajay Vohra, Anshul Sachhar, Gangadhar Panda
Final Decision
Allowed
Acts Referred
Income Tax Rules, 1962 — Rule 10, 10(i), 10(ii)#Income Tax Act, 1961 — Section 40A(2)(b), 40A(2), 44AA, 44AB, 44BBB, 44BBB(1), 44BBB(2), 92, 92BA, 92F(ii), 143(3), 144C, 144C(8), 144C(10), 144C(13), 234D
Judgement Text
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