Raj Kumar Singhal Vs Ireo Waterfront Private Limited

National Consumer Disputes Redressal Commission 28 Feb 2023 Consumer Case No.3716 Of 2017 (2023) 02 NCDRC CK 0082
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No.3716 Of 2017

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member

Advocates

Anita Thakur

Final Decision

Partly Allowed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 02 NCDRC CK 0082
  • Coram: Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member
  • Bench: Division Bench
  • Advocates: Anita Thakur
  • Result: Partly Allowed
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