Suresh Kumar Yadav and Ors Vs State Bank of India and Ors

Case No: Appeal Dy. No. 76 Of 2023

Date of Decision: March 1, 2023

Acts Referred: Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 19#Security Interest (Enforcement) Rules, 2002 — Rule 8(6)

Hon'ble Judges: R. D. Khare, Chairperson

Bench: Single Bench

Advocate: Ashok Pandey

Final Decision: Disposed Of