Oriental Insurance Co. Ltd Vs Sujap Singh & Anr

National Consumer Disputes Redressal Commission 3 Mar 2023 Revision Petition No. 2037 Of 2018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2037 Of 2018

Hon'ble Bench

Binoy Kumar, Presiding Member; Sudip Ahluwalia, Member

Advocates

Ravi Kumar, Abhishek Kumar Gola, Gurmeet S. Narula

Final Decision

Disposed Of

Acts Referred

Motor Vehicles Act, 1988 — Section 145, 146, 147, 148, 149, 150, 151, 152, 153, 154, 155, 156, 157, 158, 159, 160, 161, 162, 163, 164

Judgement Text

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