Netlink Websolutions Pvt Ltd Vs Union Of India

Telecom Disputes Settlement And Appellate Tribunal 6 Mar 2023 Telecom Petition No. 27 Of 2022 (2023) 03 TDSAT CK 0015

Bench: Single Bench

Judgement Snapshot

Case Number

Telecom Petition No. 27 Of 2022

Hon'ble Bench

Biresh Kumar, Registrar

Advocates

Rishi Sharma, D. Girish Kumar, Chandrashekhar A. Chakalabbi

Judgement Text

Translate:

Pleadings are complete in the matter. It was submitted on behalf of the Petitioner that they intend not to file any Rejoinder in the matter. Two weeks

time is prayed and allowed to the Petitioner to file their draft Issues. The Respondents may file their draft Issues within two weeks thereafter. Let the

matter be listed for Issues on 6th April, 2023.

Central Administrative Tribunal