Yash Nachrani Vs Pardesi Constructions Private Limited & Anr
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT)(Insolvency) No. 625 Of 2022
Hon'ble Bench
Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
Advocates
Krishnendu Datta, Karun Mehta, Pratiksha Mishra, Varsha, Sandeep Bajaj, Vipul Jai, Mayank Biyani, Debopriya Moulik
Final Decision
Dismissed
Acts Referred
Insolvency and Bankruptcy Code, 2016 — Section 8, 8(2)(b)], 9, 9(1), 9(2), 9(5)(2)(d), 61
Judgement Text
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