Pheiroijam Herojit Singh Vs Union Of India & 3 Ors

Manipur High Court (Imphal) 13 Apr 2023 Writ Petition (C) No. 28 Of 2023 (2023) 04 MAN CK 0039
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 28 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

As prayed for by the learned counsel appearing for the parties, list this case again on 15-05-2023.

Interim order, if any, shall continue till the next date.

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