1. Learned Counsel for both side are present. Both sides are requesting for time, for filing written submissions. These Petitions of old year 2015 and are to be decided, at an earliest.
2. Hence, learned Counsels for both side should take note of it.
3. Let written submissions, if any, by both side, after exchange in between, be filed, positively within four weeks.
4. List the matter on 09.08.2023 ‘for final hearing’.
