Anand Kumar Ojha Vs Ramesh Kumar Agarwal

Sikkim High Court 12 May 2023 Regular First Appeal No. 01 Of 2023 (2023) 05 SIK CK 0028
Bench: Single Bench

Judgement Snapshot

Case Number

Regular First Appeal No. 01 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Passang Tshering Bhutia

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

Ms. Manita Pradhan, learned counsel desires to appear for respondent and undertakes to file Vakalatnama during the course of the day. Permitted. Call for the lower court records. On receipt of the lower court records, the Registry is directed to prepare the paper books and list it on 26.07.2023.

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