Bhaskar Raj Pradhan, J
1. This is a fresh matter. An adjournment is sought on the ground that the learned counsel is unwell and could not appear before this court.
2. Accordingly, list on 18.05.2023.
Writ Petition (C) No. 14 Of 2023
Bhaskar Raj Pradhan, J
Purab Wangdi, Yadev Sharma, Sujan Sunwar, Pema Bhutia
Bhaskar Raj Pradhan, J
1. This is a fresh matter. An adjournment is sought on the ground that the learned counsel is unwell and could not appear before this court.
2. Accordingly, list on 18.05.2023.