M/S Delta Colonizers Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi B Bench) 31 May 2023 Income Tax Appeal No. 1423/DEL/2019
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1423/DEL/2019

Hon'ble Bench

Chandra Mohan GARG, J; Pradip Kumar Kedia, (AM)

Advocates

Gaurav Jain, Sudarshan Roy, Pankaj Khanna

Final Decision

Partly Allowed

Acts Referred

Income Tax Rules, 1962 — Rule 8D#Income Tax Act, 1961 — Section 24, 24(a), 143(3)

Judgement Text

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Case Metadata
  • Coram: Chandra Mohan GARG, J; Pradip Kumar Kedia, (AM)
  • Bench: Division Bench
  • Advocates: Gaurav Jain, Sudarshan Roy, Pankaj Khanna
  • Result: Partly Allowed
Referenced Acts & Sections

Income Tax Rules, 1962 — Rule 8D#Income Tax Act, 1961 — Section 24, 24(a), 143(3)