Helios And Matheson Information Technology Ltd Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 17 Apr 2023 Appeal No. 112 Of 2021 (2023) 04 SEBI CK 0040
Bench: Single Bench

Judgement Snapshot

Case Number

Appeal No. 112 Of 2021

Hon'ble Bench

Meera Swarup, Technical Member

Advocates

Nithyaesh, Akshay Kolse Patil, Nidhi Singh, Deepti Mohan, Purvi Jain, Hubab Sayyed, Raghav Taneja

Judgement Text

Translate:

Meera Swarup, Technical Member

1. Adjourned on the request of the learned counsel for the appellant. List on June 9, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

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