Punjab National Bank Vs Reliance Corporate It Park
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Regular Appeal No. 86 Of 2019
Hon'ble Bench
Anil Kumar Srivastava, Chairperson
Advocates
Sanjana Nandi, A. K. Dhandhania, Sweta Mishra, Soumo Mukherjee,
Final Decision
Allowed
Acts Referred
- Code of Civil Procedure, 1908 - Order 1 Rule 10
- Recovery of Debts and Bankruptcy Act 1993 - Section 19
- Transfer of Property Act 1882 - Section 58
Judgement Text
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