Fujitsu Consulting India Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal (Delhi I Bench) 20 Jun 2023 Income Tax Appeal No. 931/DEL/2021 (2023) 06 ITAT CK 0084
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 931/DEL/2021

Hon'ble Bench

Shamim Yahya, (AM); Challa Nagendra Prasad, J

Advocates

Nageswar Rao, Deepika Aggarwal, Anshuman Patnaik

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 92CE, 143(3), 234A, 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 06 ITAT CK 0084
  • Coram: Shamim Yahya, (AM); Challa Nagendra Prasad, J
  • Bench: Division Bench
  • Advocates: Nageswar Rao, Deepika Aggarwal, Anshuman Patnaik
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 92CE, 143(3), 234A, 271(1)(c)
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