Kshetrimayum Chandra Singh Vs Ksh. Modhubala @ Ibema Devi & 3 Ors

Manipur High Court (Imphal) 6 Jul 2023 Civil Revision Petition (Civil Revision Petition. Art. 227) No. 2 Of 2023, Miscellaneous Case (Civil Revision Petition (Civil Revision Petition Art. 227)) No. 1 Of 2023 (2023) 07 MAN CK 0002

Bench: Single Bench

Judgement Snapshot

Case Number

Civil Revision Petition (Civil Revision Petition. Art. 227) No. 2 Of 2023, Miscellaneous Case (Civil Revision Petition (Civil Revision Petition Art. 227)) No. 1 Of 2023

Hon'ble Bench

A. Guneshwar Sharma, J

Advocates

N. Savitri, Shakir Khan

Judgement Text

Translate:

A. Guneshwar Sharma, J

[1] Present Mrs. N. Savitri, learned counsel for the appellant.

[2] Mr. Shakir Khan, learned counsel for the respondents, seeks some time to file counter in CRP(CRP.Art.227) No. 2 of 2023. The same may be filed with advance copy to the other side.

[3] List on 25.08.2023.

[4] Earlier interim order is extended till the next date.

Madhya Pradesh High Court