Computech Sharecap Ltd Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 25 Jul 2023 Miscellaneous Application No. 789 Of 2021, Appeal No. 445 Of 2021 (2023) 07 SEBI CK 0087
Bench: Division Bench

Judgement Snapshot

Case Number

Miscellaneous Application No. 789 Of 2021, Appeal No. 445 Of 2021

Hon'ble Bench

Tarun Agarwala, Presiding Officer; Meera Swarup, Technical Member

Advocates

Joby Mathew, Tanya Gupta, Nitiksha Parmar, Pradeep Sancheti, Daksha Kasekar

Judgement Text

Translate:

1. Adjourned on the request of the appellant. List on 21st September, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More