Arti Vs Dr Gagandeep Goyal & 3 Ors

National Consumer Disputes Redressal Commission 31 Aug 2023 Revision Petition No. 2453 Of 2016
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2453 Of 2016

Hon'ble Bench

Subhash Chandra, Presiding Member

Advocates

Riju Mani Talukdar, Balwinder, K G Sharma, Nanita Sharma, Feek Ul Farooq

Final Decision

Partly Allowed

Acts Referred

Consumer Protection Act 1986 — Section 21, 23#Evidence Act, 1872 — Section 101, 102, 103

Judgement Text

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Case Metadata
  • Coram: Subhash Chandra, Presiding Member
  • Bench: Single Bench
  • Advocates: Riju Mani Talukdar, Balwinder, K G Sharma, Nanita Sharma, Feek Ul Farooq
  • Result: Partly Allowed
Referenced Acts & Sections

Consumer Protection Act 1986 — Section 21, 23#Evidence Act, 1872 — Section 101, 102, 103

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