Bhutani And Company Private Limited Vs Vias Dev

Delhi High Court 13 Sep 2023 Civil Miscellaneous (Main) No. 1072 Of 2023, Civil Miscellaneous Application No. 34943-44 Of 2023 (2023) 09 DEL CK 0052
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous (Main) No. 1072 Of 2023, Civil Miscellaneous Application No. 34943-44 Of 2023

Hon'ble Bench

Manmeet Pritam Singh Arora, J

Advocates

Rajat Aneja, Amit Mehta

Final Decision

Dismissed

Acts Referred
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, Order 11 Rule 1(1)(c)(ii), Order 11 Rule 1(10), Order 11 Rule 1(4), Order 7 Rule 11, Order 7 Rule 14

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 09 DEL CK 0052
  • Coram: Manmeet Pritam Singh Arora, J
  • Bench: Single Bench
  • Advocates: Rajat Aneja, Amit Mehta
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, Order 11 Rule 1(1)(c)(ii), Order 11 Rule 1(10), Order 11 Rule 1(4), Order 7 Rule 11, Order 7 Rule 14
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