Manoj Patel Alias Manoj Kumawat Vs State Of Nct Of Delhi And Anr.

Delhi High Court 27 Sep 2023 Bail Application No. 1555 Of 2023, Criminal Miscellaneous (Bail) No. 661 Of 2023
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application No. 1555 Of 2023, Criminal Miscellaneous (Bail) No. 661 Of 2023

Hon'ble Bench

Amit Sharma, J

Advocates

Vinay Vats, Tariq Ahmed, Aman Usman

Final Decision

Dismissed

Acts Referred

Code of Criminal Procedure, 1973 — Section 41A, 439, 482#Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 186, 201, 304, 307, 332, 353, 406, 409, 420, 504, 506#Arms Act, 1959 — Section 25, 27, 29

Judgement Text

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Case Metadata
  • Coram: Amit Sharma, J
  • Bench: Single Bench
  • Advocates: Vinay Vats, Tariq Ahmed, Aman Usman
  • Result: Dismissed
Referenced Acts & Sections

Code of Criminal Procedure, 1973 — Section 41A, 439, 482#Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 186, 201, 304, 307, 332, 353, 406, 409, 420, 504, 506#Arms Act, 1959 — Section 25, 27, 29

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