Sakthi Steel Industries India Pvt Ltd Vs Appellate Additional Commissioner

Case No: Writ Petition No. 17500 Of 2023

Date of Decision: Sept. 29, 2023

Acts Referred: Andhra Pradesh Goods And Services Tax Act, 2017 — Section 29(2)

Hon'ble Judges: U.Durga Prasad Rao, J; Venkata Jyothirmai Pratapa, J

Bench: Division Bench

Advocate: N Vijay

Final Decision: Allowed