Ganga Sagar & Co. P. Ltd. Vs Ujval Singh Suri & Anr

Delhi High Court 26 Sep 2023 CO.APPL. No. 692 Of 2023 In CRL.O. (CO.) No. 9 Of 2004, CO.PET. No. 323 Of 2000, CO.APPL. No. 674 Of 2023, OLR No. 280 Of 2019 (2023) 09 DEL CK 0255
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

CO.APPL. No. 692 Of 2023 In CRL.O. (CO.) No. 9 Of 2004, CO.PET. No. 323 Of 2000, CO.APPL. No. 674 Of 2023, OLR No. 280 Of 2019

Hon'ble Bench

Prathiba M. Singh, J

Advocates

Ruchi Sindhwani, Megha Bharara

Final Decision

Disposed Of

Acts Referred
  • Companies Act, 1956 - Section 454, 481, 555

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 09 DEL CK 0255
  • Coram: Prathiba M. Singh, J
  • Bench: Single Bench
  • Advocates: Ruchi Sindhwani, Megha Bharara
  • Result: Disposed Of
Referenced Acts & Sections
  • Companies Act, 1956 - Section 454, 481, 555
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