U.P.Congress Committee Vs State Of U.P. And Others
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ-C No. 3740 Of 1998
Hon'ble Bench
Vivek Chaudhary, J; Manish Kumar, J
Advocates
J.N.Mathur, I.H. Farooqui,Karunesh Kumar Srivstava, Prabhat Kumar Tripathi, D.K.Srivastava, M.Chandra, Prabhu Ranjan Tripathi, T.Somwanshi, Vishal Singh
Final Decision
Disposed Of
Acts Referred
- Constitution Of India, 1950 - Article 226, 227
- U.P. Public Moneys (Recovery of Dues) Act, 1972 - Section 2(a), 3, 3(1), 3(1)(a), 3(1)(d), 62, 72
Judgement Text
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