Sridhar Vs Sub Inspector Of Police

Madras High Court (Madurai Bench) 4 Oct 2023 Criminal Original Petition (MD) No. 17666 Of 2023 (2023) 10 MAD CK 0016
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 17666 Of 2023

Hon'ble Bench

V. Sivagnanam, J

Advocates

C.Hari Haran, R.Suresh Kumar

Final Decision

Dismissed

Acts Referred

Indian Penal Code, 1860 — Section 229A, 294(b), 324, 506(ii)

Judgement Text

Translate:
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Case Metadata
  • Citation: (2023) 10 MAD CK 0016
  • Coram: V. Sivagnanam, J
  • Bench: Single Bench
  • Advocates: C.Hari Haran, R.Suresh Kumar
  • Result: Dismissed
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 229A, 294(b), 324, 506(ii)

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