Sudh Priya Plastichem Pvt. Ltd Vs SV Leathers (India) Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 6 Oct 2023 Company Appeal (AT) (Insolvency) No.1290 Of 2023 & I.A. No. 4563, 4460 Of 2023 (2023) 10 NCLAT CK 0012
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No.1290 Of 2023 & I.A. No. 4563, 4460 Of 2023

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Sanjeev Panda, Sumir Shukla, Narendra Kumar, Neeraj Kant Singh, Mukesh Singh Bhadauria

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 10 NCLAT CK 0012
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Sanjeev Panda, Sumir Shukla, Narendra Kumar, Neeraj Kant Singh, Mukesh Singh Bhadauria
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 61(2)
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