Mr. Jitendra Lohia Vs Victory Iron Works Ltd. & Anr

Case No: Company Appeal (AT) (Ins.) No. 1155 Of 2023

Date of Decision: Oct. 10, 2023

Acts Referred: Insolvency and Bankruptcy Code, 2016 — Section 7, 18, 25, 25(2), 25(2)(a), 60(5), 62#Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)#Indian Easement Act, 1882 — Section 13(e)

Hon'ble Judges: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Bench: Full Bench

Advocate: Swati Dalmia, Palzer Moktan, Alok Dhir, Varsha Banerjee, Gaurav Mitra, Shashank Agarwal, Ishan Roy Choudhury, Adit Singh

Final Decision: Allowed