Asfive Agro Private Limited & Ors Vs Union Of India And Ors.

Delhi High Court 20 Oct 2023 Civil Writ Petition No. 8625, 8631, 10144 Of 2023, Civil Miscellaneous Application No. 32737, 32749, 32943, 39327, 39328, 39329, 41909 Of 2023 (2023) 10 DEL CK 0090
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 8625, 8631, 10144 Of 2023, Civil Miscellaneous Application No. 32737, 32749, 32943, 39327, 39328, 39329, 41909 Of 2023

Hon'ble Bench

Vibhu Bakhru, J; Amit Mahajan, J

Advocates

Ashish Batra, George Pothan Poothicote, Sindhu Acharya, Arprit Mallick, Kirtiman Singh, Waize Ali Noor, Shreya V. Mehra, Taha Yasin, Varun Rajwat, Madhav Bajaj

Acts Referred
  • Constitution of India, 1950 - Article 14, 19(1)(g), 47
  • Foreign Trade (Development and Regulation) Act, 1992 - Section 3, 3(2), 5, 6
  • Representation Of The People Act, 1951 - Section 123

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 10 DEL CK 0090
  • Coram: Vibhu Bakhru, J; Amit Mahajan, J
  • Bench: Division Bench
  • Advocates: Ashish Batra, George Pothan Poothicote, Sindhu Acharya, Arprit Mallick, Kirtiman Singh, Waize Ali Noor, Shreya V. Mehra, Taha Yasin, Varun Rajwat, Madhav Bajaj
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 14, 19(1)(g), 47
  • Foreign Trade (Development and Regulation) Act, 1992 - Section 3, 3(2), 5, 6
  • Representation Of The People Act, 1951 - Section 123
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