Orient Electric Limited Vs Crompton Greaves Consumer Electricals Limited

Case No: Civil Suit (COMM) No. 661 Of 2021, I.A. 16765 Of 2021, 1364 Of 2022

Date of Decision: Oct. 18, 2023

Acts Referred: Court Fees Act, 1870 — Section 16#Code of Civil Procedure, 1908 — Section 89

Hon'ble Judges: C.Hari Shankar, J

Bench: Single Bench

Advocate: Gautam Wadhwa, Saumya Bajpai

Final Decision: Disposed Of