M/S Sky Event Management Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal (Delhi G Bench) 23 Oct 2023 Income Tax Appeal No. 8297/DEL/2019 (2023) 10 ITAT CK 0071
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 8297/DEL/2019

Hon'ble Bench

Kul Bharat, J; M. Balaganesh, (AM)

Advocates

Subhra Jyoti Chakraborty

Final Decision

Dismissed

Acts Referred

Income Tax Act, 1961 — Section 68, 133(6), 143(3), 153C

Judgement Text

Translate:
Supreme Court
State Election Commission Vs Shakti Singh Barthwal & Anr
28 Oct 2025
Supreme Court
Rajendra Bihari Lal And Another Vs State Of Uttar Pradesh And Others
17 Oct 2025
From The Blog
SC: Brother Can Sell Father’s House Even Without Share
Oct
31
2025

Story

SC: Brother Can Sell Father’s House Even Without Share
Read More
SC to Decide If Women Can Face POCSO Penetrative Assault
Oct
31
2025

Story

SC to Decide If Women Can Face POCSO Penetrative Assault
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Citation: (2023) 10 ITAT CK 0071
  • Coram: Kul Bharat, J; M. Balaganesh, (AM)
  • Bench: Division Bench
  • Advocates: Subhra Jyoti Chakraborty
  • Result: Dismissed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 68, 133(6), 143(3), 153C

Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.