Mutuni Vs Collector Sant Ravi Das Nagar And Others

Allahabad High Court 6 Nov 2023 Writ - C No. - 60108 Of 2008 (2023) 11 AHC CK 0004
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - C No. - 60108 Of 2008

Hon'ble Bench

Salil Kumar Rai, J; Arun Kumar Singh Deshwal, J

Advocates

N.D. Shukla

Final Decision

Allowed

Acts Referred
  • Constitution Of India, 1950 - Article 226, 300A
  • Land Acquisition Act, 1894 - Section 23, 23(1A)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AHC CK 0004
  • Coram: Salil Kumar Rai, J; Arun Kumar Singh Deshwal, J
  • Bench: Division Bench
  • Advocates: N.D. Shukla
  • Result: Allowed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 226, 300A
  • Land Acquisition Act, 1894 - Section 23, 23(1A)
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