Learned Counsel for the appellant is present through video-conferencing. Learned Counsel for the RoC is also present physically. Perusal of the fileÂ
shows that on 12.09.2023, no one was appeared on behalf of the appellant. Today, also there is no representation on behalf of the appellant. This
conduct of the appellant shows that they are not interested to pursue this appeal. Therefore, Appeal No. 77/252/ND/2021 stands dismissed for
nonprosecution.
