Dev Versha Jatro-Valley Pvt. Ltd Vs Vs Registrar of Companies

National Company Law Tribunal, New Delhi Court V 1 Nov 2023 Company Appeal No.-92/252/ND/2023
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal No.-92/252/ND/2023

Hon'ble Bench

Mahendra Khandelwal, Member (J); Dr. Sanjeev Ranjan, Member (T)

Advocates

Ashish Middha, Shankari Mishra

Final Decision

Disposed Of

Judgement Text

Translate:

Ld. Counsel on behalf of the Appellant is present and submitted that they have filed their reply to the observations made by the RoC, however, the

same is not reflected on the e-portal of the Tribunal. Ld. Counsel is directed to approach the Registry and cure the defects, so that their reply is

reflected on the e-portal of the Tribunal. Ld. Counsel also submitted that they have filed the undertaking in respect of liability of Income Tax, if any.

Ld. Counsel on behalf of the RoC is present. List the matter on 13.12.2023.

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Case Metadata
  • Coram: Mahendra Khandelwal, Member (J); Dr. Sanjeev Ranjan, Member (T)
  • Bench: Division Bench
  • Advocates: Ashish Middha, Shankari Mishra
  • Result: Disposed Of