HEARING THROUGH: VC AND PHYSICAL (HYBRID) MODE
1. Adv. Saurabh Kalia a/w Adv. Vidhi Chikhal appearing for the Applicant, Adv. Bhanu Chopra appearing for the Applicant in I.A. 2645/2022 and Respondent in I.A. 2629/2022 are present. Adv. Raghav Dembla a/w Adv. Shaurya Shyam appearing for the Applicant in IA 2629 of 2022 (through VC), Adv. Saurabh Kalia, Adv. Aaryan Sharma for the Successful Resolution Applicant (through VC) are present.
I.A. 2629/2022
2. Ld. Counsel for the Applicant seeks an adjournment on the ground that the arguing counsel is on his legs before Hon’ble Bombay High Court.
Request is considered.
I.A. 2645/2022
3. This is an application filed by the Resolution Professional for the approval of the Resolution Plan. However, this application is outcome of I.A. 2629/2022. Therefore, both I.A.s may be listed on same day. List this I.A. 08.12.2023.
I.A. 2191/2022, I.A. 2326/2023 & I.A. 2188/2022
4. None appeared for the Applicant in the above Applications. Resolution Professional is directed to find out the applicant and update the bench.
5. List this matter along with pending applications listed on today’s board on 08.12.2023 High on Board.
