M/S Crocs Inc Usa Vs M/S Relaxo Footwear Ltd

Delhi High Court 28 Aug 2023 Civil Suit (COMM) No. 570 Of 2017, Of 2018, I.A. No. 2010 Of 2020, 18959 Of 2022 (2023) 08 DEL CK 0486
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Suit (COMM) No. 570 Of 2017, Of 2018, I.A. No. 2010 Of 2020, 18959 Of 2022

Hon'ble Bench

C.Hari Shankar, J

Advocates

Ajay Amitabh Suman, Gaurav Miglani, Mansi Sharma, Vindhya S. Mani, Vaishali Joshi, Surbhi Nautiyal

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 08 DEL CK 0486
  • Coram: C.Hari Shankar, J
  • Bench: Single Bench
  • Advocates: Ajay Amitabh Suman, Gaurav Miglani, Mansi Sharma, Vindhya S. Mani, Vaishali Joshi, Surbhi Nautiyal
  • Result: Disposed Of
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