In re : News item appearing in The New Indian Express dated 10.10.2023 Titled �Sewage from health complex at Tamil Nadu�s Sirugamani turns potential health hazard� Vs

National Green Tribunal Principal Bench, New Delhi 2 Nov 2023 Original Application No.674 Of 2023 (2023) 11 NGT CK 0006
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No.674 Of 2023

Hon'ble Bench

Prakash Shrivastava, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 NGT CK 0006
  • Coram: Prakash Shrivastava, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Disposed Of
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